Section 24 in U.P. Revenue Code (Amendment) Act, 2016
24. Amendment of Section 32.
- In Section 32 of the said Code -(a)in Hindi version, in sub-section (1), for the words ^^leLr laO;ogkj the words ^^leLr laO;ogkjksa shall be substituted;(b)at the end of sub-section (1), for the punctuation mark "." the punctuation mark ":" shall be substituted and thereafter the following proviso shall be inserted, namely -"Provided that order for correction in map shall be passed by the Collector.".
