Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 3 in The Tamil Nadu Prohibition Of Smoking And Spitting Act, 2003 3. Declaration of places of public work or use.— The Government may, by notification, declare any place of public work or use in the State of Tamil Nadu to be a place for the purpose of this Act.
