Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 9 in Chhattisgarh Rent Control Adaptation Rules, 2016

9. Execution of order.

- All orders passed by the Rent Controller or the Rent Control Tribunal, shall be executed by Rent Controller as decree of a civil court and for this purpose, the Rent Controller shall possess the same power as vested in the civil court.