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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Goa - Subsection

Section 12(2)(a) in The Goa, Daman and Diu Marine Fishing Regulation Act, 1980

(a)before the expiration of one month from the date on which he first becomes the owner of such vessel; or