Section 9(1)(a) in The Goa, Daman and Diu (Laws) No. 2 Regulation, 1963

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State of Goa - Subsection

Section 9(1)(a) in The Goa, Daman and Diu (Laws) No. 2 Regulation, 1963

(a)the following word and sub-clause occurring after sub-clause (2) of clause (f) shall be omitted and shall be deemed always to have been omitted, namely:- "or

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State of Goa - Subsection

Section 9(1)(a) in The Goa, Daman and Diu (Laws) No. 2 Regulation, 1963