Delhi High Court - Orders
Jitendra Pratap Singh vs The Cpio And Under Secretary (Ad.V), ... on 1 September, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~21, 22 & 29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 206/2020
JITENDRA PRATAP SINGH ..... Petitioner
Through: Petitioner in person
versus
THE CPIO AND UNDER SECRETARY (AD.V), MINISTRY OF
FINANCE, DEPARTMENT OF REVENUE ..... Respondent
Through: Mr. Ravi Prakash, CGSC with
Mr.Aman Rewaria, Mr. Varun
Aggarwal, Mr. Yasharth Shukla,
Advocates
+ W.P.(C) 301/2020
JITENDRA PRATAP SINGH ..... Petitioner
Through: Petitioner in person
versus
THE CPIO & UNDER SECRETARY, MINISTRY OF FINANCE
..... Respondent
Through: Mr. Ravi Prakash, CGSC with
Mr.Aman Rewaria, Mr. Varun
Aggarwal, Mr. Yasharth Shukla,
Advocates
+ W.P.(C) 14414/2021
JITENDRA PRATAP SINGH ..... Petitioner
Through: Petitioner in person
versus
THE CPIO, CENTRAL BUREAU OF INVESTIGATION
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 15:32:09
..... Respondent
Through: Mr. Ripu Daman Bhardwaj, SPP for
CBI
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 01.09.2023
1. It is stated by the Petitioner, who is appearing in person, that the issue raised in the present Writ Petitions is subject matter of LPA 607/2018, which is coming up for hearing on 13.09.223.
2. In view of the above, list on 15.02.2024 to await the outcome of LPA 607/2018.
SUBRAMONIUM PRASAD, J SEPTEMBER 1, 2023 Rahul This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 15:32:09