Section 14(1)(vi) in The Gujarat Value Added Tax Act, 2003

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State of Gujarat - Subsection

Section 14(1)(vi) in The Gujarat Value Added Tax Act, 2003

(vi)[has effected in the previous year or] [Inserted by Gujarat Act No. 9 of 2008 Section 7(a)(l)(2) w.e.f 1-4-08] effects the sales falling under sub-clause (b) or (d) of clause (23) of section 2, or

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State of Gujarat - Subsection

Section 14(1)(vi) in The Gujarat Value Added Tax Act, 2003