Section 12 in The Maharashtra University of Health Sciences Act, 1998
12. Other officers of University.
- The following shall be other officers of the University, namely(1)the Vice-Chancellor;(2)the Pro-Vice-Chancellor;(3)the Deans of Faculties;(4)the Registrar;(5)the Controller of Examinations;(6)the Finance and Accounts Officer;(7)such other officers in the service of the University, as may be prescribed by Statutes to be the officers of the University.
