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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Punjab - Subsection

Section 54(4) in The Punjab Town Improvement Trust Rules, 1939

(4)Whenever any sum larger than Rs. 5,000 is expended under any of these heads, the chairman shall at once report the circumstances to the State Government and at the same time shall explain how the Trust proposes to cover the expenditure.