Section 3 in The Assam Aided Colleges Employees Rules, 1960
3. Definitions.
- In these rules unless there is anything repugnant in the subject to context-(a)"Appointing Authority" means the appointing authority under these rules;(b)"Government" means Government of Assam in the Education Department ;(c)"Governing Body" means the Body constituted under the Assam Education Department Rules and Orders ;(d)"Selection Board" means the Selection Board constituted under the provisions of Rule 4 (1);(e)"Year" means the calendar year;(f)"Government Aided College" means a college receiving maintenance grant from the State Government.
