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State of Jharkhand - Section

Section 10 in Bihar State Engineering and Pharmacy Educational Institution (Regulation and Control) Act, 1982

10.

Existing number of students in various courses year wise (Degree/ Diploma/other.)
Sl. No. Name of the Courses Name of the Class 1st yr./ IInd yr. Category of admission Women Total
General Scheduled Caste Scheduled Tribe Backward Class