Section 50(4)(b) in Orissa Value Added Tax Act, 2004

[Cites 0, Cited by 0] [Section 50(4)] [Section 50] [Entire Act]

State of Odisha - Subsection

Section 50(4)(b) in Orissa Value Added Tax Act, 2004

(b)Tax assessed under section 39, 40, 42, 43, 44, or 45 less the sum already paid in respect of any tax period, together with interest required to be paid and the penalty, if any, imposed under section 42, 43 or section 44; or

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State of Odisha - Subsection

Section 50(4)(b) in Orissa Value Added Tax Act, 2004