Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 28 in The Forest (Conservation) Rules, 2003

28. Whether site, where the forest land involved is located has been inspected by the Conservator of Forests (Yes/No). If yes the date of inspection and observations made in form of inspection note to be enclosed.