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[Cites 0, Cited by 0] [Section 1137] [Entire Act]

Bengal Presidency - Subsection

Section 1137(g) in Police Regulations, Bengal , 1943

(g)When a sum of money is made over to an escort, the officer-in-charge of the escort shall acknowledge the receipt of the money on the reverse of the duplicate pay cheque and the cheque shall be sent for signature by the person for whom the money is intended.