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State of Kerala - Section

Section 14 in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001

14. Control on price of sand etc.

(1)The Kadavu Committee shall, after taking into account the availability and accessibility of sand in any area, fix the price of sand for each Kadavu;
(2)The price to be fixed under sub-section (1) shall be by public auction.
(3)The price of sand to be fixed by public auction shall include expenses towards loading sand in vehicle and the labour charges as fixed by the Kadavu Committee.