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Madhya Pradesh High Court

The Hongkong And Shanghai Banking ... vs Chairman Cum Managing Director Zoom ... on 4 August, 2025

1 COMP-3-2010 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 3 of 2010 (THE HONGKONG AND SHANGHAI BANKING CORPORATION Vs CHAIRMAN CUM MANAGING DIRECTOR ZOOM DEVELOPERS PVT.LTD ) Dated : 04-08-2025 Parties through their counsel.

List the matter along with COMP. No.9/2011.

(PAVAN KUMAR DWIVEDI) JUDGE SS/-

Signature Not Verified Signed by: SHAILESH MAHADEV SUKHDEVE Signing time: 8/5/2025 7:23:38 PM