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[Cites 0, Cited by 0] [Section 36(5b)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(5b)(a) in The Indian Ports Act, 1908

(a)the purchase and maintenance in repair of such vessels, and the supply of such material, stores or other things as the officer or body appointed under sub-section (1) may deem it necessary to purchase, maintain or supply for the efficiency of the pilot service;