Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59B] [Entire Act] State of Bihar - Subsection Section 59B(3) in Bihar Factories Rules, 1950 (3)This Rule is without any prejudice to and in addition to and not in derogation to any provision of any other Rule or of the Act.
