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Punjab-Haryana High Court

Sneh Raman Gupta vs Union Bank Of India And Others on 11 March, 2019

Bench: Mahesh Grover, Lalit Batra

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                        CWP no.6423 of 2019 (O&M)
                        Date of Decision : 11.03.2019

Sneh Raman Gupta

                                                            ....Petitioner(s)
Versus


Union Bank of India and others
                                                            ...Respondent(s)


CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
        HON'BLE MR JUSTICE LALIT BATRA


Present :    Mr.Ajay Jain, Advocate for the petitioner(s)


MAHESH GROVER, J.(ORAL)

Learned counsel for the petitioner prays for permission to withdraw the instant petition.

Permitted to do so.

Dismissed as withdrawn.




                                                   (Mahesh Grover)
                                                     Judge


11.03.2019                                         (Lalit Batra)
rekha                                                Judge

Whether speaking/reasoned                 Yes/No
Whether reportable                        Yes/No




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