Punjab-Haryana High Court
Sneh Raman Gupta vs Union Bank Of India And Others on 11 March, 2019
Bench: Mahesh Grover, Lalit Batra
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP no.6423 of 2019 (O&M)
Date of Decision : 11.03.2019
Sneh Raman Gupta
....Petitioner(s)
Versus
Union Bank of India and others
...Respondent(s)
CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
HON'BLE MR JUSTICE LALIT BATRA
Present : Mr.Ajay Jain, Advocate for the petitioner(s)
MAHESH GROVER, J.(ORAL)
Learned counsel for the petitioner prays for permission to withdraw the instant petition.
Permitted to do so.
Dismissed as withdrawn.
(Mahesh Grover)
Judge
11.03.2019 (Lalit Batra)
rekha Judge
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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