Madhya Pradesh High Court
Vallabhdas vs Dinesh on 14 February, 2018
THE HIGH COURT OF MADHYA PRADESH MP-1234-2017 (VALLABHDAS Vs DINESH) 3 Jabalpur, Dated : 14-02-2018 As prayed by Shri Anand Shukla, learned counsel for the petitioner, list after two weeks.
(SUJOY PAUL) sh JUDGE e ad YS Pr a hy Digitally signed by YOGESH KUMAR SHRIVASTAVA Date: 2018.02.14 17:46:20 +05'30' ad M of rt ou C h ig H