Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

National Company Law Appellate Tribunal

Bahar Housing And Developers vs Mr. Hemant J Mehta & Ors on 18 November, 2025

       NATIONAL COMPANY LAW APPELLATE TRIBUNAL
              PRINCIPAL BENCH, NEW DELHI
          Company Appeal (AT) (Insolvency) No.1551 of 2025
                     & I.A. No.6087 of 2025

IN THE MATTER OF:
Bahar Housing and Developers                                   ...Appellant

Versus

Hemant J Mehta & Ors.                                        ...Respondents

Present:
For Appellants      : Ms. Aditi Chaudhary, Advocate.
For Respondents     :

                                ORDER

(Hybrid Mode) 18.11.2025: Learned counsel for the Appellant prays that the appeal be permitted to be withdrawn since it has become infructuous.

Prayer is allowed. Appeal is dismissed as withdrawn.

[Justice Ashok Bhushan] Chairperson [Barun Mitra] Member (Technical) Archana/md