National Company Law Appellate Tribunal
Bahar Housing And Developers vs Mr. Hemant J Mehta & Ors on 18 November, 2025
NATIONAL COMPANY LAW APPELLATE TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Company Appeal (AT) (Insolvency) No.1551 of 2025
& I.A. No.6087 of 2025
IN THE MATTER OF:
Bahar Housing and Developers ...Appellant
Versus
Hemant J Mehta & Ors. ...Respondents
Present:
For Appellants : Ms. Aditi Chaudhary, Advocate.
For Respondents :
ORDER
(Hybrid Mode) 18.11.2025: Learned counsel for the Appellant prays that the appeal be permitted to be withdrawn since it has become infructuous.
Prayer is allowed. Appeal is dismissed as withdrawn.
[Justice Ashok Bhushan] Chairperson [Barun Mitra] Member (Technical) Archana/md