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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(2)Every order made under this Section shall be laid as soon as may be after it is made, before the Orissa Legislative Assembly.