Madhya Pradesh High Court
Smt. Kalpna Soni vs The State Of Madhya Pradesh on 12 March, 2018
THE HIGH COURT OF MADHYA PRADESH RP-361-2018 (SMT. KALPNA SONI Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 12-03-2018 List the case along with the record of WP No.10407/2017.
(SUBODH ABHYANKAR) JUDGE e sh ad Digitally signed by MANZOOR AHMED Pr Date: 2018.03.18 21:26:51 -07'00' Ansari a hy ad M of rt ou C h ig H