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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(2) in U.P. Consolidation of Holdings Rules, 1954

(2)All cuttings and overwritings in the annual register shall be initialled and dated by the person responsible for the cuttings or the overwritings and also by the Assistant Consolidation Officer. They shall then be brought on an Errata List in C. H. Form 6-B, to be prepared by Consolidation Lekhpal in duplicate in carbon. The Errata List shall be signed by the Consolidator and the Assistant Consolidation Officer also. A copy of the Errata List shall be sent to the Consolidation Officer of the circle for record in his office.