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Chattisgarh High Court

Rajesh Tiwari vs State Of Chhattisgarh 13 Wps/6051/2017 ... on 23 March, 2018

                    HIGH COURT OF CHHATTISGARH, BILASPUR

                                        Order Sheet

                                 WPS No. 5171 of 2017

                  Rajesh Tiwari Versus State of Chhattisgarh & Ors.

       WPS Nos.6051/17, 6076/17, 6059/17, 6114/17, 6548/17, 6333/17, 6716/17 &
                                     6148/17




23.03.2018

Shri Mateen Siddiqui, Advocate for the petitioner.

Shri Syed Majid Ali, Dy.G.A. for State. List these cases for final disposal on 04/04/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit