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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(4) in The Special Economic Zone Authority Rules, 2009

(4)The Chairperson, at any time, may call a special meeting of the Authority by giving two days prior notice:Provided that a special meeting of the Authority may also be convened, if at least two members of the Authority request the Chairperson in writing to convene such a meeting.