Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act] State of Himachal Pradesh - Subsection Section 22(1)(c) in Himachal Pradesh Registration of Marriages Act, 1996 (c)the custody in which the registers and records are to be kept and the preservation of such registers and records;