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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Assam - Subsection

Section 15(2)(a) in The Assam Aid to Industries (Small and Cottage Industries) Act, 1955

(a)the forms of application for loan, order of the sanctioning authority, the bond, or any instruments to be executed by the borrowers, and notices and directions by the sanctioning authority and other authorities;