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State of Jharkhand - Section
Section 787 in Bihar Education Code, 1961
787. Constitution of the General Council.
- Total strength - 43.| (1) | President .. .. | Minister of Education. | ||
| (2) | Vice-President .. .. | Deputy Minister of Education. | ||
| (3) | Member-Secretary .. | Nominated by the Government. | ||
| (4) | 40 nominated members of different categories as indicated below:- | |||
| (i) | Ex-officiomembers | 12 | ||
| (ii) | Representative of Chow Dance (Special Art) | 1 | ||
| (iii) | Representatives of Tribal Arts | 3 | ||
| (iv) | Representatives of Cultural institutions to be nominated byrotation, one from each division of the State. | 4 | ||
| (v) | Representatives of Parliament and State Legislatures. | 4 | ||
| (vi) | Representatives of public men interested in Art and culture. | 16 | ||
| Total .. .. | 40 |