Calcutta High Court (Appellete Side)
R.K Global Commodity Broking Ltd vs Atul Kumar Mehta @ Atul Kumar P. Mehta & ... on 3 October, 2013
1 03.10.2013
Sl. No.17 ad & sd C.O 197 of 2013 R.K Global Commodity Broking Ltd.
Vs. Atul Kumar Mehta @ Atul Kumar P. Mehta & Ors.
None appears.
List the matter three weeks after the ensuing puja vacation.
(Shib Sadhan Sadhu J.) (Arun Mishra, Chief Justice)