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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(1) in The Amrutha Sinchana Spiritual University Act, 2012

(1)to impart Value added education to students - Human values, Family Values, Social Values, National Values, and Spiritual Values so that they can shoulder the responsibilities and become Leaders and not mere Graduates.