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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(1)(a) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978

(a)in a case where he has no land in his possession, of so much extent of land as is not in excess of the ceiling limit; or