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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Himachal Pradesh - Subsection

Section 24(2)(l) in Himachal Pradesh Habitual Offenders Act, 1969

(l)the periodical review of the cases of all persons whose movements have been restricted or who are placed in corrective settlements under this Act; and