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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(2) in Bihar Trade Articles (Licenses Unification) Order, 1984

(2)The provisions of Section 100 of the Code of Criminal Procedure, 1973 (Central Act, 2 of 1974) relating to search and seizure shall, so far as may be, apply to searches and seizures under this clause.