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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(4) in The U.P. Secondary Education Services Selection Board Rules, 1998

(4)The Joint Director shall, after calling for such additional information as he may consider necessary, place the matter before the Selection Committee referred to in clause (a) of sub-section (2) of Section 33-C;