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State of Haryana - Section

Section 1057 in Punjab Jail Manual

1057. The feeding of sick prisoners.

- As a rule, sick prisoners should receive four meals a day. When necessary, there shall be a separate cooking- shed in the hospital enclosure, a special cook appointed and suitable vessels provided for the preparation of food for the sick. Arrangements should be made for the frequent feeding of sick prisoners and for having sags and other invalid food constantly ready.