Supreme Court - Daily Orders
M/S. Manikgarh Cement vs Commissioner Of Customs And Central ... on 30 October, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.12 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 27540/2017
(Arising out of impugned final judgment and order dated 03-07-2017
in CEA No. 18/2007 passed by the High Court Of Judicature At Bombay
At Nagpur)
M/S. MANIKGARH CEMENT Petitioner(s)
VERSUS
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Respondent(s)
(FOR ADMISSION and I.R.)
WITH
SLP(C) No. 27982/2017
(FOR ADMISSION and I.R.)
SLP(C) No. 27953/2017
(FOR ADMISSION)
SLP(C) No. 27918/2017
(FOR ADMISSION and I.R.)
Date : 30-10-2017 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Sanjay Grover, Adv.
Mr. K. V. Mohan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Tag along with C.A. No. 6142 of 2010.
Signature Not Verified(ASHWANI THAKUR) Digitally signed by ASHWANI KUMAR Date: 2017.10.31 (MALA KUMARI SHARMA) COURT MASTER (SH) 16:06:56 IST Reason: COURT MASTER