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Supreme Court - Daily Orders

M/S. Manikgarh Cement vs Commissioner Of Customs And Central ... on 30 October, 2017

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.12                                COURT NO.6                SECTION IX

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).   27540/2017

     (Arising out of impugned final judgment and order dated 03-07-2017
     in CEA No. 18/2007 passed by the High Court Of Judicature At Bombay
     At Nagpur)

     M/S. MANIKGARH CEMENT                                                Petitioner(s)

                                                      VERSUS

     COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE                           Respondent(s)

     (FOR ADMISSION and I.R.)

     WITH
     SLP(C) No. 27982/2017
     (FOR ADMISSION and I.R.)

     SLP(C) No. 27953/2017
     (FOR ADMISSION)

      SLP(C) No. 27918/2017
     (FOR ADMISSION and I.R.)

     Date : 30-10-2017 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                    Mr. Sanjay Grover, Adv.
                                          Mr. K. V. Mohan, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Leave granted.

Tag along with C.A. No. 6142 of 2010.

Signature Not Verified

(ASHWANI THAKUR) Digitally signed by ASHWANI KUMAR Date: 2017.10.31 (MALA KUMARI SHARMA) COURT MASTER (SH) 16:06:56 IST Reason: COURT MASTER