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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Uttarakhand - Subsection

Section 46(1)(b) in Uttarakhand Open University Act, 2005

(b)the first Planning Board shall consist of not more than ten members who shall be nominated by the Chancellor and they shall hold office for a term of three years.