Uttarakhand High Court
Shakti Sangh Priya vs State Of Uttarakhand & Others on 1 June, 2015
Author: K.M. Joseph
Bench: K.M. Joseph, V.K. Bist
WPPIL No. 95 of 2015 Hon'ble K.M. Joseph, C.J.
Hon'ble V.K. Bist, J. Mr. B.S. Adhikari, Advocate for the petitioner.
Mr. Subhash Upadhyay, Chief Standing Counsel for the State of Uttarakhand / respondents.
List this matter along with WPPIL No. 65 of 2015.
Government pleader to get instructions in the matter.
(V.K. Bist, J.) (K.M. Joseph, C.J.) 01.06.2015 Rathour