Jammu & Kashmir High Court - Srinagar Bench
Saifuddin Soz vs Pritam Singh Oberoi & Ors on 16 February, 2021
Bench: Tashi Rabstan, Sanjay Dhar
S. No. 101
Advance List.
IN THE HIGH COURT OF JAMMU AND KASHMIR AT
SRINAGAR
CM no. 736/2020
in LPA 29/2020
CM no. 737/2020
Saifuddin Soz ....Petitioner(s)
Through: Mr. S. A. Makroo, Advocate with
Mr. Danish Yousuf, Advocate
v/s
Pritam Singh Oberoi & ors. ...Respondent(s)
Through: Mr. Moulvi Aijaz, Adv. for 1.
Ms. Asifa Padroo, AAG 2-3
Mr. Sajjad Geelani, AAG for 4-9
Mr. Momin Khan, SC for 10
CORAM:
HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
16.02.2021 CM no. 736/2020 Learned counsel for respondent no. 1 submits that he has no objection if leave to file the appeal is granted.
Accordingly, the application (CM no 736/2020) is allowed and applicant is granted leave to file the appeal.
List the appeal on 09.03.2021. Interim direction to continue till further orders.
Registry to reflect the names of learned counsel for the respondents in the cause list.
(SANJAY DHAR) (TASHI RABSTAN)
JUDGE JUDGE
Srinagar
16.02.2021
YASMEEN, PS
YASMEEN RASHID
2021.02.23 10:57
I attest to the accuracy and
integrity of this document