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Jammu & Kashmir High Court - Srinagar Bench

Saifuddin Soz vs Pritam Singh Oberoi & Ors on 16 February, 2021

Bench: Tashi Rabstan, Sanjay Dhar

                                                                S. No. 101
                                                                Advance List.


     IN THE HIGH COURT OF JAMMU AND KASHMIR AT
                                     SRINAGAR
                                                             CM no. 736/2020
                                                             in LPA 29/2020
                                                             CM no. 737/2020


Saifuddin Soz                                                  ....Petitioner(s)
                           Through: Mr. S. A. Makroo, Advocate with
                                    Mr. Danish Yousuf, Advocate
                                         v/s

Pritam Singh Oberoi & ors.                                  ...Respondent(s)
                        Through: Mr. Moulvi Aijaz, Adv. for 1.
                                 Ms. Asifa Padroo, AAG 2-3
                                 Mr. Sajjad Geelani, AAG for 4-9
                                 Mr. Momin Khan, SC for 10
      CORAM:

      HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
      HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                                          ORDER

16.02.2021 CM no. 736/2020 Learned counsel for respondent no. 1 submits that he has no objection if leave to file the appeal is granted.

Accordingly, the application (CM no 736/2020) is allowed and applicant is granted leave to file the appeal.

List the appeal on 09.03.2021. Interim direction to continue till further orders.

Registry to reflect the names of learned counsel for the respondents in the cause list.


                                    (SANJAY DHAR)            (TASHI RABSTAN)
                                           JUDGE                     JUDGE

Srinagar
16.02.2021
YASMEEN, PS
 YASMEEN RASHID
2021.02.23 10:57
I attest to the accuracy and
integrity of this document