Section 3(2)(b) in The M.P. Koyala Upkar (Manyatakaran) Adhiniyam, 1964

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(b)for claiming refund of the cess paid by him in excess of the amount due from him under the enactment.

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