Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Goa - Subsection

Section 76(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)The claim of a candidate for exemption in a subject shall stand forfeited if the same is not claimed for the immediate next examination for which he/she appears.