Central Administrative Tribunal - Delhi
A Kuldeep Singh vs North Delhi Municipal Corporation ... on 26 May, 2022
1 RA No.39/2022
in
OA No.3991/2015
Central Administrative Tribunal
Principal Bench: New Delhi
RA No. 39/2022
in
OA No.3991/2015
New Delhi, this the 26th day of May, 2022
Hon'ble Mrs. Manjula Das, Chairman
Hon'ble Mr. Mohd. Jamshed, Member (A)
A. Kuldeep Singh s/o late Sh. Atma Singh,
R/o T-28, Gali Moti Nagar,
Chowk Tibia College,
Delhi - 110 006.
...Review applicant
VERSUS
North Delhi Municipal Corporation
Through the Commissioner,
2nd Floor, Civic Centre,
New Delhi - 110 002. ...Respondent
ORDER (In circulation)
Hon'ble Mrs. Manjula Das, Chairman Existence of error apparent on the face of record is sine qua non for entertainment of the review petition.
2. We have perused the judgment under review as also the grounds of review. We do not find any error apparent on the face of record warranting interference in exercise of the review jurisdiction.
3. The review application is accordingly rejected in circulation.
(Mohd. Jamshed) (Manjula Das) Member (A) Chairman /ahuja/as/