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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(5)(ii) in Chhattisgarh Vishesh Kshetra (Achal Sampatti ka Vyayan) Niyam, 2008

(ii)Tender shall be opened by the officer authorized by the Chief Executive Officer by general or special order and shall be opened in the presence of tenderers or their Authorized agents who wish to remain present.