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Bombay High Court

Smt. Surekha Surendra Bachate vs M/S Blue Circle Organics Pvt. Ltd. , ... on 29 February, 2024

Author: Amit Borkar

Bench: Amit Borkar

                                                                                  Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

          INTERIM APPLICATION NO. 2642 OF 2022
                               In
                 Writ Petition 4917 OF 2022

 Smt. Surekha Surendra Bachate                            ....PETITIONER
             V/S
 M/s Blue Circle Organics Pvt. Ltd. , Thane             ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 29th February, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 04/04/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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