Bombay High Court
Smt. Surekha Surendra Bachate vs M/S Blue Circle Organics Pvt. Ltd. , ... on 29 February, 2024
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 2642 OF 2022
In
Writ Petition 4917 OF 2022
Smt. Surekha Surendra Bachate ....PETITIONER
V/S
M/s Blue Circle Organics Pvt. Ltd. , Thane ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 29th February, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 04/04/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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