Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(4)(a) in The Legal Metrology (Packaged Commodities) Rules, 2011

(a)if the application is not complete in all respects, return the same to the applicant within a period of seven working days from the date of receipt of the application;