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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Andhra Pradesh - Subsection

Section 45(2) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965

(2)No person shall vote at an election is more than one ward of the same class: and if a person votes in more than one such ward, his votes in all such wards shall be void.