Karnataka High Court
Aruna C D vs C T Chandregowda on 14 July, 2018
TAX CALCULATION SHEET (2018-2019) Employee Code K*M032F75001 Employee PAN AJQPK8365H Name and Designation of the Employee Mrs. KOKILA M SCIENTIST E Details of Salary paid and any other income and tax deducted 01 Gross Salary 2982735 O 02 Less: Allowance exempted under Section 10 10 (14) Children Education Allowance ( Upto A Max. of 2 Children ) 0 10 (14) HRA Exemption 83007 D 02 Total of Section 10 Exemptions 83007 D 03 Balance (01-02) [Inclusive of Previous Employer Sal after Sec 10] 2899728 04 Deduction under Section 16
(a) Professional Tax 2400 by 05 Aggregate of 4(a) and (b) 2400 06 Standard Deduction 40,000 07 Income Chargeble under the head Salaries(3-5-6) 2857328 n 08 Add: Any other income reported by the Employee Other Income 0 io 09 Gross total income [(7)+(8)] 2857328 10 (A) Deductions Under Chapter VI A(u/s 80C) Gross Amt. Dedu. Amt.
at 80 C (i) GPF / CPF 131852 131852 80 C (ii) CGEGIS 1440 1440 80 C (viii) A 1 PPF 20000 16708 tim 10 Aggregate of tax Rebates U/S 80C, 80CCC, 80CCD 150000 10 (B) Other sections (80E, 80G, 80TTA etc.) Under Chapter VI-A Gross Amt. Dedu. Amt.
80 D CGHS 12000 12000 Es 11 Aggregate of Deductible Amount under Chapter VI-A 162000 12 Total Taxable Income [(09)-(11)] 2695330 13 Tax on Total taxable income 621099 14 Rebate U/S 87A 0 15 Tax on Total taxable income (13-14) 621099 16 Health and Education Cess @4% (on tax computed at Sl. No. 15) 24843.96 17 Total Cess 24844 18 Tax Payable [(15)+(17)] 645943 19 Relief U/S 89 on Salary 0 20 Tax Payable [(18)-(19)] 645943 21 Tax Deducted 604421 22 Net Tax Payable/Refundable [(20)-(21)] 41522 Generated On : 01/02/19 14:58 PM