Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 9 in The Orissa Private Ferries Rules, 1954

9.

The proprietor shall at once report the nearest police-station any accident occurring within the limits of the ferry by which death or amounting to grievous hurt is caused or there is any likelihood of the breach of the peace within these limits.