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[Cites 0, Cited by 0] [Section 282] [Entire Act]

State of Andhra Pradesh - Subsection

Section 282(5) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(5)Where a Court sale is finally set aside the Court setting it aside shall send a copy of the order to the, registering officer or officers in whose office a copy of the sale certificate has been filed.